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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

(1)The Commission shall prepare a Boardwise list of the candidate who are considered suitable for appointment to each grade or category of post. The list so prepared shall be forwarded by the Commission to the concerned Board.