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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

State of Puducherry - Subsection

Section 49(3)(a) in Pondicherry Excise Act, 1970

(a)to take all reasonable measures in their power to prevent the commission of such breaches which they may know, or have reason to believe, or about or likely to be committed ; and