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[Cites 0, Cited by 0] [Section 240] [Entire Act]

State of Uttar Pradesh - Subsection

Section 240(e) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(e)on completion of work, left over building material, article or other substance or debris are disposed as soon as possible to avoid any danger to any traffic or a person.