Section 240 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
240. Disposal of debris.
- The employer shall ensure at a construction site of a building or other construction work that -(a)debris are handled and disposed of by a suitable method which does not cause danger to the safety of person;(b)debris are not allowed to accumulate so as to constitute a hazard;(c)debris are kept sufficiently moist to bring down the dust within the permissible limit;(d)debris are not thrown inside or outside from any height of such building or another construction work;(e)on completion of work, left over building material, article or other substance or debris are disposed as soon as possible to avoid any danger to any traffic or a person.
