Rohit Katoch vs . Central University Of Himachal ... on 28 November, 2022

[Cites 1, Cited by 3]

CWP No. 6522/2022

28.11.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Balram Sharma, Dy.S.G.I. for respondent No.1.

Replies on behalf of respondents No. 1 and 2 are stated to have been filed. However, the same are not on record.

Registry to trace and place the replies on record.

List on 30.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 28.11.2022 (pankaj) ::: Downloaded on - 28/11/2022 20:33:51 :::CIS

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