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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(3)No person shall seek to get the pre-natal diagnostic procedures done or pre-natal diagnostic techniques carried out for a purpose other than the purpose specified in sub-section (2) of section 4.