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[Cites 0, Cited by 0] [Section 26(26)] [Section 26] [Entire Act]

State of Jharkhand - Subsection

Section 26(26)(26) in Jharkhand Building Byelaws 2016

26.2.1Permit the Authority to enter the building or premises, for which the permission has been granted at any reasonable time for purpose of enforcing the bye laws;