Section 4(2) in Bihar Lift Irrigation Rules, 1978

[Cites 0, Cited by 0] [Section 4] [Entire Act]

(2)Any application for supply of water of any of the following classes shall be in the form mentioned against such class :-

	Class of application.			Form no.
(a)	Kharifseason lease	-	-	1
(b)	Rabiseason lease	-	-	2
(c)	Hot weather season lease	-	-	3
(d)	Lease for supply of water by volume	-	-	4
(e)	Single watering	-	-	5

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