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[Entire Act]
State of Bihar - Section
Section 4 in Bihar Lift Irrigation Rules, 1978
4.
| Class of application. | Form no. | |||
| (a) | Kharifseason lease | - | - | 1 |
| (b) | Rabiseason lease | - | - | 2 |
| (c) | Hot weather season lease | - | - | 3 |
| (d) | Lease for supply of water by volume | - | - | 4 |
| (e) | Single watering | - | - | 5 |