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Union of India - Section

Section 16 in Pharm.D. Regulations 2008

16. Internship.

(1)Internship is a phase of training wherein a student is expected to conduct actual practice of pharmacy and health care and acquires skills under the supervision so that he or she may become capable of functioning independently.
(2)Every student has to undergo one year internship as per Appendix-C to these regulations.