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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1) in The Orissa District Planning Committees Rules, 2000

(1)an election is to be held of.............(number in figure,and words) and...........(number in figure and words) members to the......... (district) District Planning Committee by and from among the elected members of the *Zilla Parishad and Municipalities in the district respectively.