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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(a) in The Orissa Subordinate Fisheries Service Rules, 1994

(a)In respect of posts Junior Fishery Officer, fifty percent of the vacancies shall be filled up by direct recruitment in accordance with Rules 5 and 6 and remaining fifty per cent of the vacancies shall be filled up by promotion in accordance with Clause (a) of Sub-rule (1) of Rule 10;