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State of Odisha - Section

Section 4 in The Orissa Subordinate Fisheries Service Rules, 1994

4. Method of recruitment.

- Recruitment to the posts in different grade of service shall be made by the following methods, namely :
(a)In respect of posts Junior Fishery Officer, fifty percent of the vacancies shall be filled up by direct recruitment in accordance with Rules 5 and 6 and remaining fifty per cent of the vacancies shall be filled up by promotion in accordance with Clause (a) of Sub-rule (1) of Rule 10;
(b)In respect of Deputy Superintendent of Fisheries, the vacancies shall be filled up by promotion in accordance with Clause (b) of Sub-rule (1) of Rule 10;
(c)In respect of Fishery Extension Officer fifty per cent of the vacancies shall be filled up by direct recruitment in accordance with Rule 5 and 6 and remaining fifty per cent of the vacancies shall be filled up by promotion in accordance with Clause (c) of Sub-rule (1) of Rule 10;
(d)In respect of post of Supervisor the vacancies shall be filled up by promotion in accordance with Clause (d) of Sub-rule (1) of Rule 10;
(e)In respect of Fishery Demonstrator, the vacancies shall be filled up by the direct recruitment in accordance with Rules 5 and 6.
Part-III Direct recruitment