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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in Orissa Pani Panchayat Rules, 2003

(2)in respect of Lift Irrigation Projects the entire commanded area of the project may as far as possible form the area of a single Pani Panchayat, which shall be notified by the concerned Executive Engineer of Orissa Lift Irrigation Corporation observing the above stipulations as per Sub-rule (1) above.