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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(5) in The Integration of Medical and Health Services Scheme, 1970

(5)The Assistant District Medical Officer (Medical) will look after the District Headquarters Hospital and such other work on the medical side as may be entrusted to him by the Chief District Medical Officer. Similarly the Assistant District Medical Officers, Public Health and Family Planning will look after the Public Health and Family Planning work in the district respectively under the control of the Chief District Medical Officer.