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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(4) in The Punjab Market Committees (Class III) Service Rules, 1989

(4)The following percentage of posts in the Service shall be reserved for each method of appointment indicated for categories mentioned thereunder, namely :-
(a) By direct appointment -  
(i) for members of the Scheduled Castes 25 per cent
(ii) for members of the Backward Classes, 5 per cent
(b) By promotion. -  
(i) for members of the Scheduled Castes 20 per cent
(ii) for members of the Backward Classes, 2 per cent
Provided that reservation in the case of sportsmen, handicapped persons, freedom fighters or for any other category of persons shall also be upto such percentage as may, from time to time, be specified by the Government of Punjab for the corresponding service under it.