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State of Himachal Pradesh - Section

Section 7 in Himachal Pradesh Municipal Election Rules, 2015

7. Disposal of objections.

- The Deputy Commissioner on receipt of objection(s) or suggestion(s), if any, under rule 6, shall enquiry into the same and shall decide them within a period of ten days, after giving an opportunity of being heard to the person filing such objection(s) or suggestion(s).