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Union of India - Section

Section 1 in The High Court Judges (Salaries And Conditions Of Service) Amendmentact, 2002

1. Short title and commencement.-

(1)This Act may be called the High Court Judges (Salaries and Conditions of Service) Amendment Act,2002 .
(2)It shall be deemed to have come into force on the 1st day of January, 1996 .