Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The High Court Judges (Salaries And Conditions Of Service) Amendmentact, 2002

(2)It shall be deemed to have come into force on the 1st day of January, 1996 .