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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3)(vii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(vii)to get prepared all rough cost and detailed estimates for major works either in the Divisional Office through the Divisional Head Draftsman or the Assistant Engineer;