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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(3) in West Bengal Societies Registration Rules, 1963

(3)The fees for supply of such copies shall be a sum calculated at the rate of Rs.................. for each.................. words of the copy or extract and.................. copies for each word in excess thereof.Settlement of Disputes