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State of West Bengal - Section

Section 64 in West Bengal Societies Registration Rules, 1963

64.

(1)The society shall keep open to inspection free of charge at all reasonable times at its office—
(a)a copy of the Act;
(b)a copy of the Rules;
(c)a copy of these bye-laws;
(d)a copy of the (latest audited) balance sheet;
(e)the register of members; and
(f)the register of directors.
(2)Certified copies of any document which a member of the public has a right it to inspect shall on application be supplied under such terms and conditions as the managing committee may with the approval of the Registrar determine.
(3)The fees for supply of such copies shall be a sum calculated at the rate of Rs.................. for each.................. words of the copy or extract and.................. copies for each word in excess thereof.Settlement of Disputes