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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(5) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(5)The accounts of the Authority shall be subject to audit by an agency as the Government deems fit. The Authority may also make arrangement for internal audit of accounts.