Himachal Pradesh High Court
Arvind Kumar Arora vs . Suman Lata Gupta. on 11 October, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Arvind Kumar Arora vs. Suman Lata Gupta.
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CMPMO No. 358 of 2022 11.10.2022 Present: Mr. Rohit, Advocate, vice Mr. Anuj Nag, Advocate for the petitioners.
Mr. Rajat, Advocate, for the respondent.
CMPMO No. 358 of 2022 r On request made by learned vice counsel for the petitioners, as original counsel is not available due to his personal difficulty, matter is adjourned. List after two weeks CMP No. 10923 of 2022 Reply be filed within two weeks. List alongwith main petition.
Interim to continue.
(Vivek Singh Thakur), Judge.
11th October, 2022 (subhash) ::: Downloaded on - 11/10/2022 20:09:23 :::CIS