Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Chattisgarh High Court

Kamlesh Kumar vs State Of Chhattisgarh on 17 August, 2015

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                      1

                                                                          NAFR

        HIGH COURT OF CHHATTISGARH, BILASPUR

                         WPS No. 2988 of 2015

1. Kamlesh Kumar S/o Nihar Ram, Aged About 29 Years Occupation- Asst.
   Sub Inspector ( M ), Working Under The Office Of Police Head Quarter,
   Special Branch, P.S. Rakhi, District- Raipur (Chhattisgarh)

2. Ghanshyam Singh Sidar, S/o Manmohan, Aged About 31 Years
   Occupation- Asst. Sub Inspector ( M ), Working Under The Office Of Police
   Head Quarter, General Branch, P.S. Rakhi, District- Raipur (Chhattisgarh)

3. Motilal Sahu, S/o Khorbahra Ram Sahu, Aged About 25 Years Occupation-
   Asst. Sub Inspector ( M ), Working Under The Office Of Superintendent Of
   Police, P.S. Janjgir, District- Janjgir-Champa (Chhattisgarh)

4. Ganesh Ram, S/o Baldau Ram, Aged About 30 Years Occupation- Asst.
   Sub Inspector ( M ), Working Under The Office Of Superintendent Of Police,
   Special Branch, Ambikapur, District- Surguja (Chhattisgarh)

5. Jitendra Sidar, S/o Guleshwar Sidar, Aged About 24 Years Occupation-
   Asst. Sub Inspector ( M ), Working Under The Office Of Zonal Special
   Branch Office, P.S. Telibandha, District- Raipur (Chhattisgarh)

6. Bhupendra Netam, S/o S. C. Netam, Aged About 24 Years Occupation-
   Asst. Sub Inspector ( M ), Special Branch Office, Kabirdham, P.S.
   Kabirdham, District- Kabirdham (Chhattisgarh)

                                                                ---- Petitioners

                                   Versus

1. State Of Chhattisgarh Through The Secretary, Home Affairs And Finance,
   Police Department, Mahanadi Bhawan, New Mantralaya, Raipur
   (Chhattisgarh)

2. The Director     General   Of    Police,   Police   Head   Quarters,   Raipur
   (Chhattisgarh)

3. The Joint Director, Treasury, Account And Pension, District- Raipur
   (Chhattisgarh)

                                                              ---- Respondents

And WPS No. 286 Of 2014 • Khelaram Sahu S/o Late Shri U.R.Sahu Aged About 54 Years, Occupation Sub Treasury Officer, Katghora, Ps Katghora, Distt Korba, Cg

---- Petitioner 2 Vs

1. State Of Chhattisgarh Through The Secretary, Home Affairs, Police Department, Mahanadi Bhawan, New Mantralaya, Raipur, (C.G.)

2. The Secretary Finance, Mahanadi Bhawan, New Mantralaya, Raipur, (C.G.)

3. The Director General Of Police Home Guards, Mana Camp, Raipur, (C.G.)

---- Respondents For Petitioners : Shri Prakash Tiwari, Advocate For Respondent-State : Shri PK Bhaduri, GA for the State Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 17/08/2015

1. At the very outset, learned counsel for the parties would submit that the matter has already been considered by this Court in WP(S) No.4523/2014 (Francis Xavier Beck and others vs. State of Chhattisgarh and others and other connected matters) and WP (S) No.1975/2015 (A.P. Tripathi and others vs. State of Chhattisgarh and others and other connected matters) and final orders have been passed in the said matters on 03.07.2015 and 16.07.2015 respectively, therefore, the present writ petitions may be disposed of in terms of Francis Xavier Beck (supra) and A.P. Tripathi (supra).

2. In view of the aforesaid submission made by the learned counsel for the parties, both the writ petitions are disposed of in terms of Francis Xavier Beck (supra) and A.P. Tripathi (supra).

Sd/-

JUDGE PRASHANT KUMAR MISHRA ashu