Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Manipur - Subsection

Section 24(19) in Manipur International University Act, 2018

(19)The University shall have the powers to take and use the services of any person of any organization as Advisers or Consultants, paid or unpaid, honorary or on commission basis. It may include senior citizens/elders or retired employees/persons.