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UT Chandigarh - Section

Section 19 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

19. Voting.

- All matters submitted to meeting of the Governing Body shall be decided by a majority of the members present and voting there at and in case of an equality of votes, the Chairman or the person presiding shall have a casting vote, in addition to the vote to which he may be entitled as a member.