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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4) in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981

(4)Chief Marketing Officer.-By promotion from amongst permanent Regional Marketing Officer/Deputy Regional Food Controllers including those in the selection grade who have put in at least seven years service on the post of Regional Marketing Officer/Deputy Regional Food Controller.