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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)Variable Charge for the nth year shall be determined as under:i.e. VCn = VC0 x (Pn / Po) or VC0 x(1.05)n-1 (optional)where, VC0 represents the Variable Charge for FY 2009-10 based on Biomass Price Po for FY 2009-10 i.e. first year of Control Period and shall be determined as under:
VC0=| Station Heat Rate (SHR)Gross Calorific Value(GCV)| x| 1(1 - Aux Consum. Factor)| x| P01000|
Po = Rs.1216 per Metric Tonne for FY 2009-10