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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2)(b) in The A.P. Poisons (Possession and Sale) Rules, 2016

(b)All storage containers should be labeled to indicate the identity of the chemicals and the hazards involved and the precautions to be taken.