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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2) in The A.P. Poisons (Possession and Sale) Rules, 2016

(2)Storage of acids/corrosive substances.
(a)The chemicals should be stored in plastic or other suitable containers.
(b)All storage containers should be labeled to indicate the identity of the chemicals and the hazards involved and the precautions to be taken.
(c)Incompatible chemicals should not be stored together.
(d)The inventory of corrosive chemicals should be kept to a minimum.
(e)Protective gloves, aprons, safety glasses and face shields should be worn where appropriate.
(f)Acids should be diluted with care-always add add to water, never add water to acid.