Delhi High Court - Orders
Assotech Realty Private Limited vs National E-Assessment Centre Delhi & ... on 27 January, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~A-26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6183/2021 & CM APPL.19582/2021
ASSOTECH REALTY PRIVATE LIMITED ..... Petitioner
Through: Mr.Amol Sinha, Advocate with
Mr.Ashvini Kumar, Advocate.
versus
NATIONAL E-ASSESSMENT
CENTRE DELHI & ANR. ..... Respondents
Through: Mr.Kunal Sharma, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 27.01.2022 The petition has been heard by way of video conferencing. Learned counsel for the petitioner states that the matter is covered by the decision of this Court in Bharat Aluminium Company Ltd. Vs. Union of India, WP(C) 14528/2021.
List on 18th February, 2022.
MANMOHAN, J NAVIN CHAWLA, J JANUARY 27, 2022 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:29.01.2022 21:01:38