Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 280(2)] [Section 280] [Entire Act]

State of Uttar Pradesh - Subsection

Section 280(2)(a) in The General Rules (Criminal), 1977

(a)to a prisoner not covered by sub-paragraph (1); and