Section 12(3) in The M.P. Vritti Kar Adhiniyam, 1995

[Cites 0, Cited by 0] [Section 12] [Entire Act]

(3)The amount of tax due from persons other than employers shall be paid for every year :-

(a) in respect of a person registered before the commencementof a year or registered on or before 31st August of a year.	Before 30th September of the year.
(b) in respect of a person who is registered after 31st Augustof a year	Within thirty days of the date of registration.

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