Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Punjab - Subsection Section 65(2) in The Punjab Municipal Act, 1999 (2)A member of a Wards Committee may, when so authorised by the Wards Committee, supervise the performance of the functions referred to in sub- section (1) in his ward.
