Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 028] [Entire Act] State of Maharashtra - Subsection Section 028(51) in The Maharashtra Shops and Establishments Act, 1948 (51)Shop No. 17, Ground Floor,Building No. 35, Kher Nagar, Suryodaya Co-op. Housing SocietyLtd., Bandra (E.), Mumbai-400 051.
