Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 028 in The Maharashtra Shops and Establishments Act, 1948 028. (44)Shop. No. 1, 2, 3, SaikripaBuilding, Dahisar (E.), (Ashok Van), Mumbai.(45)Opp. Manas Shopping Centre,Near Suvidha Vidyalaya, Charkop Road, Gorai (W.), Mumbai.(46)Ground Floor, Shree Sadan,South Wing, Sonawala Road, Goregaon (E.), Mumbai.(47)Ground Floor, Raziya Manzil,Junction of S.V. Road & Behram Baug Road, Jogeshwari (W.),Mumbai.(48)Ground Floor, Shop No. 11, 12& 14, Umang Building, Vasant Utsav Complex, Thakur Village,Kandivali, Mumbai.(49)Charkop Shraddha Co-op.Society Ltd. Plot No. 231, RDP 5, Sector-2, Charkop, Kandivali(W.), Mumbai.(50)IQ Plaza, Pathak Road,Kandivali (W.), Mumbai.(51)Shop No. 17, Ground Floor,Building No. 35, Kher Nagar, Suryodaya Co-op. Housing SocietyLtd., Bandra (E.), Mumbai-400 051.(52)Amar Kunj, Opp. Bank of India,Chinch°li Bunder, Link Road, Malad (W.), Mumbai-400 092.(53)Shirish Traders, C/o. GruhVastu Bhandar, 34/3, Station Road, Malad, Mumbai.(54)Plot No. 18, Shop No. 5,Bhavani Tower, Bhavani Nagar, Marol, Andheri (East), Mumbai.(55)Shop No. 1, PadmavatiApartment, T. H. Kataria Marg, Mahim, Mumbai-400 016.(56)Shop No. 1, 2, 3 and Flat No.
