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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(1)The Government may create new posts as it considers necessary, from time to time, for effective monitoring of the schemes to be implemented in the field level by the regular field officers of the departments concerned in the Districts and Mandals, based on the proposals received from the Member-Secretary to the Board.