Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

15. Creation of new posts.

(1)The Government may create new posts as it considers necessary, from time to time, for effective monitoring of the schemes to be implemented in the field level by the regular field officers of the departments concerned in the Districts and Mandals, based on the proposals received from the Member-Secretary to the Board.
(2)The posts if any created under sub-rule (1) above, shall be in the respective departments in which such Social Security Schemes are being implemented / introduced.