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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(a) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(a)During the study, meters shall be installed at input points of the feeder at the sub-station and based on the load flow study the technical loss of the feeder will be evaluated.