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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(3) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(3)In areas where Micro-Grid pre-exists, MGO shall mutually decide with Distribution Licensee for transfer of ownership of PDN on advent of grid.Part - G Roles And Responsibilities Of Stakeholders