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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in Rajasthan Para-medical Council Act, 2008

(1)The Council may invite any person having special knowledge or experience in Para-medical subjects to its meetings. Any person so invited shall have right to take part in the discussion held at the meeting but shall not have the right to vote.