Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Kerala - Subsection Section 13(9) in Kerala Electricity Supply Code, 2005 (9)Failure to pay security demanded by the Licensee under this regulation shall lead to disconnection of power supply to the installation as per clause 25(1)(h).
