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State of Punjab - Section

Section 61 in The Punjab Capital (Development and Regulation) Building Rules, 1952

61. to 69.

- [See Chandigarh Administration Gazette dated 22.1.1993.]Section 4Floors, Roofs, Stairs and General[70. Floors. - (i) All floors laid on ground shall be so constructed or treated as to prevent damp rising by capillary action into the floor. In all cases of layer or 10 cms. of clear sand shall be provided between the earth and the hard crust.
(ii)Every kitchen, latrine, urinal, bathroom or a bathing platform, shall have impermeable floor and all kitchens, in addition to impermeable, shall have fire proof floors.
(iii)The walls of every water closet upto a height of not less than sixty centimetres (60 cms.) above the floors shall be finished in an impervious material.]