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State of Haryana - Section

Section 12 in The Punjab Security of Land Tenures Rules, 1953

12. [ Conditions for Co-operative Farming Societies. [Added by Punjab Government Notification No. 8918-R (Ch.) 2531 595, dated the 29th April, 1954.]

- For the purposes of clause (ii) of sub-section (4) of section 1 of the Act, a co-operative farming society shall fulfil the conditions of a registered society governed by bye-laws for a co-operative Better Farming Society, Limited, and the rules made under the Co-operative Societies Act, 1912.] [Added by Punjab Government Notification No. 4341-ARI-(II)- 58/1568, dated 14th July, 1959.][Annexure 'A'] [Substituted by Punjab Governemnt Notification No. 460-ARI(II)- 59/1665, dated the 22nd April, 1959.]Valuation Statement for Hissar District(Figures represent value in annas per acre)
Tehsil Class of Land
Irrigated (Nehri) Irrigated Chahi Unirrigated Sailab
Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9
Hisar All tehsilNon-PerennialAll tehsil 1510 All tehsil 10 Nehri HarianaBarani HarianaBagar 543 Nehri HarianaBarani HarianaBagar 543
Bhiwani (including Loharu (State) Eastern HarianaRest of the tehsil 1510 All tehsil 10 EasternHarianaWesternHarianaRest of thetehsil 653    
Sirsa PerennialAll tehsilNon-PerennialAll tehsil 1510 All tehsil 10 BagarRest 45    
Hansi PerennialAll tehsilNon-PerennialAll tehsil 1610 All tehsil 10 All tehsil 5    
Fatehabad All tehsil 15 All tehsil 10 BagarNehri, BaraniRangoi andNaliJungle 456    
Note. - (1) Valuation fixed for Amrain Bagar assessment circle in Bhiwani Tehsil should be applied to Loharu State, a part of Bhiwani Tehsil.
(2)[ Tal area in Bagar tract shall be evaluated - [Foot note numbered as Note '(1)' and Note (2) added by Punjab Government Notification No. 9352-ARI(II)-60/4312, dated, the 27th December, 1960.]
(i)In Hissar Tahsil at annas 3; and
(ii)In Sirsa and Fatehbad Tehsils at anna 5.]
Valuation Statement for Rohtak District(Figures represent value in annas per acre)
Tehsil Class of Land
Nehri Barani Bhud Chahi Sailab
Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9 10 11
Rohtak All tehsil 16 Nehri I, II and III Rest 98 Nehri I, II and III Rest 64 All tehsil 16 . . . .
Gohana All tehsil 17 Mohm Eastern Western and Southern 8109 Mohm Eastern, Western and Southern 46 All tehsil 17 . . . .
Sonepat Bagar 16 All tehsil 10 All tehsil 7 Bagar Khadir 1716 All tehsil . .
Jhajjar Nehri seasonal All tehsil 10 All tehsil 8 All tehsil 4 All tehsil 16 . . . .
Note. - In Rohtak Tehsil 'Rest' includes Rajput and Barani Circles.Valuation Statement for Gurgaon District(Figures represent value in annas per acre)
Class of Land
  Chahi Abi Dehri Ala Barani
Tahsil Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle
1 2 3 4 5 6 7 8
Nuh All tahsil exceptTaoruTarou 1012 All tahsil 9 All tahsil 8 All tahsil
Rewari (including Pataudi State) Chahat KhariChahat MithaPaharSahibi 12141113 .. .. All tahsil 8 Chahat Khari and MithaRest
Ferozepur- Jhirka BengarBudhor andDahar Chiknot 10129 All tahsil 9 All tahsil except DaharDahar 89 All tahsil except DaharDahar
Palwal BangarKhadir 139 .. .. All tahsil 8 BangarKhadir
Ballabgarh KhadirBangarDahar 91312 All tahsil 8 All tahsil 8 All tahsil except BangarBangar
Gurgaon Sohna and SahibiBhudGurgaon and Bahore 121314 All tahsil 8 SohnaGurgaonBahora 787 SahibiSohns, Gurgaon and BhudBahara(Chiknot)Bahora other
Class of Land
Ala barani Bhud Nehri Sailab
Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
9 10 11 12 13 14 15
7 All tahsil 4 PerennialAll tahsilNon-PerennialAlltahsil 1610 .. ..
65 ½ All tahsil 4 .. .. .. ..
79 All tahsil except DaharDahar 45 Bengar 16 .. ..
86 All tahsil 4 BangarKhadir 1612 All tahsil 8
68 All tahsil 4 PernnialAll tahsil 16 Khadir 8
5676 All tahsil 4 .. ..    
Notes. - (1) Valuation fixed for Sahibi assessmnet circle in Rewari Tahsil should be applied to Pataudi ara, a part of Rewari Tehsil.
(2)Ala Barani includes Chiknot, Narmote and Magda.Valuation Statement for Karnal District(Figures represent value in annas per acre)
Tahsil Class of Land
Chahi and Abi Chahi Nehri Unirrigated Nehri/Non-Perennial or other Nehri or NehriInundation
Area or assesment circle Valuation Area or assesment circle Valuation Area or assesment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9 10 11
Karnal All tahsil except Ba ngar Indri and BagarKarnal.. Bangar Indri & Bangar Karnal 1516 .. .. All tahsil 16 All tahsil 9 All tahsil 12
Panipat .. .. All tahsil 6 Khadir CircleB angar 1617 All tahsil 10 All tahsil 12
Thanesar All tahsil except Southern Chachra SouthernChaehra 1615 .. .. .. .. Bet Markanda and Khadir circles Rest of theTehsil 109 All tahsil 12
Kaithal All tahsil .. 10 .. .. All tahsil 16 Nardak an d Bangar Bangar Pahowa and Naili.Indarwar and Powadh 8½89 All tahsil 12
Valuation Statement for Ambala District(Figures represent value in annas per acre)
Tahsil Class of Land
Chahi Chahi and Abi Chahi Nehri and Abi
Area or assessment circle Valuation Area or assessment circle Valuation Area or assesment circle Valuation
1 2 3 4 5 6 7
Ambala .. .. All tahsil 15 .. ..
Jagadhri .. .. .. .. All tahsil 15
Rupar All tahsil exceptGhar Bet circleGhar Bet circle 1614 .. .. .. ..
Naraingarh All tahsil 15 .. .. .. ..
Kharar .. .. All tahsil except Seoti and II circles Seoti I and II circles 1516 .. ..
Sailab Abi Barani and Bagh Barani
Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment Circle Valuation
8 9 10 11 12 13
All tahsil .. 9 .. .. All tahsil 10
All tahsil .. 9 .. .. Kandi and Nothern Jamna Khadar circles Banger CircleSouthernJamna Khadarand Som Khadar circle 810811
All tahsil .. 9 .. .. Bet and Dhaya circle.. Ghar and Ghar Bet circle .. 128
All tahsil .. 9 SeotiGhar .. 1614 Seoti circle ..Ghar circle .. 97½
All tahsil .. 9 All tahsil .. 14 Seoti I circle ..Seoti II andCharsa circle ..Dakar and Nili circles..Ghar .. 121198
Valuation Statement for Simla District(Figures represent value in annas in per acre)
Tahsil Class of Land
Khul II Lehri I Lehri II Kiar
Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9
Simla All tahsil 12 All tahsil 12 All tahsil 8 .. ..
Kot Khai .. .. .. .. .. .. All tahsil 12
Kiar I Kiar II Bakhal Karoli I Karoli II
Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
10 11 12 13 14 15 16 17 18 19
.. .. .. .. .. .. .. .. .. ..
All tahsil 16 All tahsil 13 Kot KhaiKot Guru 86 Kot KhaiKot Guru 64½ Kot KhaiKot Guru 32
Valuation Statement for Kangra District(Figures represent value in annas in per acre)
  Class of Land
  Irrigated Unirrigated
Tahsil Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9 10 11 12 13 14 15
Kangra Palam 11 Rehlu 10 ½ Kangra 11 Ramgarh 10 Palam and Rehlu 5 Bargaon, Kangra andRamgarh 6 .. ..
Hamirpur Mahl Morian 6 ½ .. .. .. .. .. .. DofsailiKutleharNadanNandauntaMahlMorianTirahRajgiri 5 ½655½4 ½4 EkfsailiKutleharNadanNandauntaMahlMorianTirahRajgiri 3 ½43½3 ½3 ½3 Khareta ..
Dehra Dada SibaGangotMangarh and NagrotaRest of tahsil 8 ½910 .. .. ChanaurJaswanDhametn 689 ½ .. .. Chanaur Jaswan ansNagrotaGangot Balihar, Changar 5 ½6½ HaripurRest oftahsil 76 .. ..
Palampur Rajgiri andPalamBangal and KandiChanger 10610½ .. .. .. .. .. .. Palam andChangarRajgiriGadheram 66 ½6½ Gadheram 3 Gadheram 1 ½
Nurpur NurpurChattarand JowaliAndhraura 8 ½9½12 ½ .. .. LodhwanKhairanSurajpur 911 ½7½ .. .. All tahsil exceptSurajpurSurajpur 56 All tahsil exceptSurajpurSurajpur 56 .. ..
Kulu Rapa IRapaIIRapa III 121110 .. .. .. .. .. .. Bathal IBathalII 104 ½ Bathal IBathalII 6 ½3 .. ..
Noted:- (1) Pehand Banjar District exceed Hamirpur Tehsil Should be evaluated like other Barani land in the village and in Hamirpur Tehsil it may be reckoned with Ekfasli
(2)Kherater class of land in Kangra Distric should be considered as Banjar QudimValuation Statement for Hoshiarpur District(Figures represent value in annas per acre)
  Class of Land
  Chahi Abi Barani I Barani II Barani III Nehri Shahnahr
Tehsil Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9 10 11 12 13
Hoshiarpur SirwalKandiRakkar 181216 ½ SirwalKandiRakkar 161215 SirwalKandiRakkar   SirwalKandiRakkar 11610 SirwalKandiRakkar 846 .. ..
Dasuya Maira and BetSirwalRakkarKandi 1616 ½13 SirwalMaira and BetRakkarKandi 16 ½161312 Maira & KandiSirwalBetRakkar 1014118 SirwalMairaBetRakkarKandi 108987 Sirwal & MairaBetRakkarKandi 7635 All tahsil 15
Una All tahsil except ChangarChangar 1210 .. .. .. .. .. .. .. .. .. ..
Garh Shankar .. .. .. .. Bet and RakkarBitSirwalKandi 1110139 Bet and RakkarBitSirwalKandi 98107 Bet and BitKandiSirwalRakkar 5486 .. ..
Valuation Statement for Jullundur District(Figures represent value in annas per acer)
  Class of Land
  Chamb Chahi Abi Nehri Abi Dofasli Garden Ekfasli I Ekfasli II
Tehsil Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
  14 15 16 17 18 19 20 21 22 23 24 25
Hoshiarpur .. .. .. .. .. .. .. .. .. .. .. ..
Dasuya All tahsil 10 .. .. .. .. .. .. .. .. .. ..
Una .. .. .. .. All tahsil except DunDun 910 Changer & PaharBetDun & BitGhar 697 Changer & PaharBetGharDunBit 464 ½75 ½ All tahsil except Bet & DunBet & Dun 35
Garh Shankar .. .. .. .. BetSirwal and RakkarKandi 141613 .. .. .. .. .. ..
Valuation Statement for Jullundur District(Figures represent value in annas per acre)
  Class of Land
  Chahi Abi Barani I Barani II Barani III Sailab
Tehsil Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9 10 11
Jullundur All tahsil except Dona LahndaDona Lahnda 1615 SirwalDona ChardaDona Lahnda 121110 SirwalDona ChardaDona Lahnda 11108 SirwalDona ChardaDona Lahnda 876    
Nawanshahr All tahsil excpet DhakDhak 1617 DhakRetliBetDhaya Bet UpperDhayaBet Lower 121191212 DhakRetliBetDhaya Bet UpperDhayaBet Lower 109999 DhakRetliBetDhaya Bet UpperDhayaBet Lower 88787 DhakDhaya BetBet 12109
Phillaur All tahsil 16 All tahsil 11 All tahsil 11 All tahsil 7 ½      
Nakodar ManjkiDonaBet 161514 ManjkiDonaBet 12109 ManjkiDonaBet 988 ManjkiDonaBet 778 ManjkiDonaBet 161514
Notes.- (1) Barani should be reckoned with Barani II.
(2)Sailab in Phillaur Tehsil should be reckoned with Barani II.Valuation Statement for Ludhiana District(Figures represent value in annas per acre)
  Class of Land
  Bet Chahi Bet Barani Chahi Niai Chahi Khalis Nehri Khalis Dakar Rousi Bhud Nehri Niai Chahi Nehri
Tehsil Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation
1 2 3 4 5 6 7 8 9 10 11 12 13 14 15 16 17 18 19
Ludhiana All tahsil except Lower DhayaLower Dhaya 1316 All tahsil except Eastern BetEastern Bet 67 All tahsil except JangalJangal 1716 All tahsil 16 All tahsil except Jangal perennialNon-penernnialJangalPenernnialNon-penennial 16121511 Lower Dhaya and JangalUpper Dhaya and Powadh 810 All tahsil except Lower DhayaLower Dhaya 76 PerennialAll tahsil exceptJangalJangalNon-perennialAll tahsilexcept JangalJangal 16151511    
Samrala All tahsil 13 All tahsil 7 Lower DhayaUpper Dhaya 1617 All tahsil 15     Lower DhayaUpper Dhaya 810 Lower DhayaUpper Dhaya 67        
Jagraon* All tahsil 14 BetLower Dhaya 76 All tahsil 17 All tahsil 16 PernnialAll tahsilNon-perennialAlltahsil 1612 BetLower DhayaUpper Dhaya 7910 All tahsil except BetBet 86 PernnialAll tahsilNon-perennialAlltahsil 1712 All tahsil 17
Notes - (1) Chahi Nehru Niai and Chahi Nehri Khalis should be evaluated at annas 17
(2)Chahi should be reckoned with Chahi Khalis.
(3)[ Nehri Khalis land in Samrala Tehsil shall be avaluated at the rate fixed for such land in Ludhiana Tehsil.] [Added by Punjab Government Notification No. 290-ARI (II)- 59/1989, dated the 9th may, 1959.]
(4)[ Khalis Chahi Nehri Land in Lundiana and Samrala Tahsil shall be evaluated at seventeen and fifteen annas, receptively.] [Added by Punjab Government Notification No. 5688-AIR (II)- 59/4244, dated the 29th October, 1959.]Valuation Statement for Ferozepur District(Figures represent value in annas per acre)
  Class of Land
  Chahi Chahi Nehri Zila Nehri Zila Nehri Illahiwah Nehri Sirhind Henri Zila Jhalari Chahi Nehri Sirhind Sailab Barani
Tehsil Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation
1 2 3 4 5 6 7 8 9 10 11 12 13 14 15 16 17 18 19
Ferozepur All tahsil 15 All tahsil 15 All tahsil 12 .. .. Rohi 17 .. .. .. .. All tahsil 18 BetRohi 89
Fazilka All tahsil 12 All tahsil 12 All tahsil 12 .. .. RohiUttar 1616 All tahsil 12 .. .. All tahsil 7 All tahsil exceptRohiRohi 67
Mamdot Jagir All tahsil 15 All tahsil 15 All tahsil 12 .. ..   12   12 .. .. All tahsil 7 All tahsil exceptRohiRohi 7..
Zira All tahsil 15 All tahsil 15 All tahsil 12 .. .. .. .. .. .. .. .. All tahsil 8 BetRohi 810
Moga All tahsil 16 All tahsil 15 All tahsil 12 All tahsil 12 All tahsil 17 All tahsil 12 All tahsil 16½ .. .. All tahsil exceptMaharajaMaharaja 108
Muktsar All tahsil 14 All tahsil 14 All tahsil 12 .. .. All tahsil 16 .. .. .. .. All tahsil 7 All tahsil except UttarKot KapuraUttar Kot Kapura 7
Notes:- (1) In Fazilka Tahsil Nehru Shahi, i.e. Jhalari Sirhid should be evaluated at annas 16.
(2)Nehru Zilla Includes Nehri Non-perennial.
(3)Jhalari in Mamdot Jagir should be reckoned with Sailab.
(4)Nehri Jhalari should be reconed with Nehri. The rates of perennial or non-prennial, as the case may be, should be charged.
(5)The following perennial village in Zira Tahsil should be evaluated at annas 16:-
(1)Date (2) Bhandar kalan (3) Talwar Malian (4) Jalalalbad (5) Kishanpur kalanValuation Statement for Amritsar District(Figures represent value in annas per acre)
Tahsil Class of Land
Chahi Nehri Sailab Barani Abi
Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9 10 11
Amritsar All tahsil exceptBet Banger andMirankot circlesBetBanger circleMirankot circle 1716½16 PerennialAll tahsilNon-perennialAll tahsil 1714 All tahsil 8 Bet Banger CircleJandiala CircleNehri circleMirankot circle 9½91110    
Ajn ala Sailab circleHithar circleUttar circle Nehri circle 14½1516½17 PerennialAll tahsilNon- perenmialAll tahsil 1714 All tahsil exceptSailab circleSailab circle 89 Sailab circleHithar circleUttar circleNehri circle 788½9 Sailab circleHithar circleUttar circleNehri circle 788½9
Tarn Tarn All tahsil exceptBet Banger circleBet Banger circle 15½15 PerennialAll tahsilNon-perenmialAll tahsil 1714 All tahsil 9 All tahsil except UpperManjha circleUpper Manjhacircle 910    
Valuation Statement for Gurdaspur District(Figures represent value in annas per acre)
  Class of Land
  Chahi Chahi and Abi Chahi and Chahi Nehri Chahi and Nehri Zamindari Chahi, Nehri Zamindari Nehri Zamindari Abi Nehri
Tehsil Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9 10 11 12 13 14 15
Gurdaspur Maira KirnBet Raci 1617     All tahsil Nehri, Banger and Dhaya Bet BeasChahiNehriMaira Kirn and Bet Ravi 1616         Nehri ZamindariMaira Kirn 14 All tahsil Nehri PerennialNehri Non-Perennial 1714
Batala All tahsil 17 All tahsil 17 Chahi NehriAll tahsil 17         Nehri ZamindariAll tahsil 14 Nehri PerennialNon-PerennialAll tahsil 1714
Pathankot             All tahsil 12 All tahsil 12 All tahsil 12 All tahsil 12
  Class of Land
  Sailab Chammb Sailab River Sailab Sailab and Barani I Barabi Bet Ravi Barani I Barani II Barani III Abi
Tehsil Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation
  16 17 18 19 20 21 22 23 24 25 26 27 28 29 30 31 32 33
Gurdaspur All tahsil except Bet RaviBet Ravi 1214 All tahsil 12 All tahsil 12     All tahsil 14 All tahsil 12 Dhaya Bet BeasRest of the tehsil 910     All tahsil 14
Batala All tahsil 12     All tahsil 12 All tahsil except Maira KirnMaira Kirn 1312 All tahsil 11 All tahsil 12 All tahsil 10        
Pathankot All tahsil except Bet RaviBet Ravi 910             Barani Ander Bet Ravi, Patnanti Shah Nehri 9 KandiPahari 109   KandiPahari 86 All tahsil 4  
If Barani in Bet Ravi Circle is shown separately, the values for specified Barani I and II should be applied.[Valuation statement for Lahaul and Spiti District [Added by Punjab Government notification No. 1407-ARI-(II)- 60/1189, dated the 14th May, 1960.](Figures represent value in annas per acre)]Class of land
ABPASHI DANG
Area or Assessment circle Valuation Area or Assessment circle Valuation
Lahaul 12 Lahaul .. 3
Spiti 10    
Annexure 'B'
  Class of Land
  Sailab Chammb Sailab River Sailab Sailab and Barani I Barabi Bet Ravi Barani I Barani II Barani III Abi
Tehsil Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation Area or assess-ment circle Valuation
  16 17 18 19 20 21 22 23 24 25 26 27 28 29 30 31 32 33
Gurdaspur All tahsil except Bet RaviBet Ravi 1214 All tahsil 12 All tahsil 12     All tahsil 14 All tahsil 12 Dhaya Bet BeasRest of the tehsil 910     All tahsil 14
Batala All tahsil 12     All tahsil 12 All tahsil except Maira KirnMaira Kirn 1312 All tahsil 11 All tahsil 12 All tahsil 10        
Pathankot All tahsil except Bet RaviBet Ravi 910             Barani Ander Bet Ravi, Patnanti Shah Nehri 9 KandiPahari 109   KandiPahari 86 All tahsil 4  
Annexure 'C'[Rule 7 of the Punjab Security of Land Tenures Rules, 1953 and Section 9(2)(vi) of the Punjab Security of Land Tenures Act, 1953]Qabuliyat or PattaI, ----------------------------------, son of ------------------------------------, of village --------------------, Tehsil -----------------, district --------------------, hereby take for cultivation land owned by ---------------------, son of -----------------, comprising khasra Nos. -----------------, measuring -------------------, acres ----------------, kanals -----------------, marlas in village ----------------, tehsil ---------------, district --------------, at a rent of --------------------- (not exceeding 1/3rd of the crop of such land or the value thereof as determined in the prescribed manner or equal to the customary rent if such customary rent is less than 1/3rd of the crop of such land) per harvest/per agricultural year.and promise to pay it regularly in time.I give an undertaking that I shall not -
(i)fail, without sufficient cause, to cultivate the land comprised in my tenancy, in the manner or to the extent customary in the locality in which the land is situate;
(ii)use the land comprised in my tenancy in a manner which may render it unfit for the purpose for which I hold it; and
(iii)sublet the tenancy or a part thereof.
Witnesses :