Section 12(4) in The Punjab Security of Land Tenures Rules, 1953

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State of Haryana - Subsection

Section 12(4) in The Punjab Security of Land Tenures Rules, 1953

(4)[ Khalis Chahi Nehri Land in Lundiana and Samrala Tahsil shall be evaluated at seventeen and fifteen annas, receptively.] [Added by Punjab Government Notification No. 5688-AIR (II)- 59/4244, dated the 29th October, 1959.]Valuation Statement for Ferozepur District(Figures represent value in annas per acre)

	Class of Land
	Chahi	Chahi Nehri Zila	Nehri Zila	Nehri Illahiwah	Nehri Sirhind	Henri Zila Jhalari	Chahi Nehri Sirhind	Sailab	Barani
Tehsil	Area or assess-ment circle	Valuation	Area or assess-ment circle	Valuation	Area or assess-ment circle	Valuation	Area or assess-ment circle	Valuation	Area or assess-ment circle	Valuation	Area or assess-ment circle	Valuation	Area or assess-ment circle	Valuation	Area or assess-ment circle	Valuation	Area or assess-ment circle	Valuation
1	2	3	4	5	6	7	8	9	10	11	12	13	14	15	16	17	18	19
Ferozepur	All tahsil	15	All tahsil	15	All tahsil	12	..	..	Rohi	17	..	..	..	..	All tahsil	18	BetRohi	89
Fazilka	All tahsil	12	All tahsil	12	All tahsil	12	..	..	RohiUttar	1616	All tahsil	12	..	..	All tahsil	7	All tahsil exceptRohiRohi	67
Mamdot Jagir	All tahsil	15	All tahsil	15	All tahsil	12	..	..		12		12	..	..	All tahsil	7	All tahsil exceptRohiRohi	7..
Zira	All tahsil	15	All tahsil	15	All tahsil	12	..	..	..	..	..	..	..	..	All tahsil	8	BetRohi	810
Moga	All tahsil	16	All tahsil	15	All tahsil	12	All tahsil	12	All tahsil	17	All tahsil	12	All tahsil	16½	..	..	All tahsil exceptMaharajaMaharaja	108
Muktsar	All tahsil	14	All tahsil	14	All tahsil	12	..	..	All tahsil	16	..	..	..	..	All tahsil	7	All tahsil except UttarKot KapuraUttar Kot Kapura	7

Notes:- (1) In Fazilka Tahsil Nehru Shahi, i.e. Jhalari Sirhid should be evaluated at annas 16.

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State of Haryana - Subsection

Section 12(4) in The Punjab Security of Land Tenures Rules, 1953