Section 23A(3) in The Kalyani University Act, 1981
(3)The Council for Undergraduate Studies in Engineering and Technology shall consist of the following members :-(a)the Vice-Chancellor-Chairman;(b)the Deans of the Faculty Councils for Post-Graduate Studies in Science, and Engineering, Technology and Management;(c)six Teachers, not belonging to the same Department, participating in teaching in the subject or subjects concerned, elected by the Teachers of engineering and technological colleges from amongst themselves;(d)two Principals of engineering and technological colleges, elected jointly by the Principals of such colleges;(e)the Head or Heads of the Department or Departments concerned, if any;(f)two persons having special knowledge in the subject concerned, nominated by the Vice-Chancellor.(g)[ three student representatives pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University to be elected by such students from amongst themselves in the manner as may be prescribed by the Statutes: [Inserted by Act No. 12 of 2011, dated 25.1.2012.]Provided that no two student representatives shall be elected from the same stream of education.]