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[Cites 0, Cited by 0] [Section 23A(3)] [Section 23A] [Entire Act]

State of West Bengal - Subsection

Section 23A(3)(c) in The Kalyani University Act, 1981

(c)six Teachers, not belonging to the same Department, participating in teaching in the subject or subjects concerned, elected by the Teachers of engineering and technological colleges from amongst themselves;