Himachal Pradesh High Court
M/S Shri Nityanand Ji Industries vs . State Of H.P & Ors. on 19 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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M/s Shri Nityanand Ji Industries vs. State of H.P & Ors.
CWP No.1725/2022dA 19.7.2022 Present: Mr. Vasu Sood, Advocate, for the petitioner.
Mr. Ashwani Sharma, Addl. AG with Mr. Vikrant Chandel, Dy. AG, for the respondents-State.
Mr. Balram Sharma, ASGI, for respondent No.3.
Learned Assistant Solicitor General of India prays for and is granted four weeks' time to file reply. List on 23rd August, 2022, before the appropriate Bench.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 19th July, 2022 (CS) ::: Downloaded on - 19/07/2022 20:06:30 :::CIS