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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Gujarat - Subsection

Section 16A(3) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(3)The Admission Committee shall publish the admission programme, by advertisement in the prominent newspapers widely circulated in the State, and by such other means, as the Committee may consider convenient.